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State of Punjab - Section

Section 216 in Punjab Jail Manual, 1996

216. Duties as to the labour of female prisoners.

- The female warder shall :
(a)daily escort all female prisoners to their work, make over to such female prisoners as are liable to undergo labour, their allotted tasks and escort all female prisoners back to their wards, cells or other compartments when the period prescribed for labour is over;
(b)bring to the notice of the Superintendent every default on the part of any female prisoner to complete allotted task;
(c)enter, or cause to be entered daily, in the labour register, the task assigned to, and the work actually performed by, each female prisoner; and
(d)visit the female prisoners at their work at intervals of not more than one hour during the hours of labour on each day, and satisfy herself that every such prisoner is performing the task allotted to her diligently and according to the orders in force.