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Chattisgarh High Court

Shankar Lal Gupta vs State Of Chhattisgarh 30 ... on 27 March, 2019

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                            M.CR.C. (A) No. 487 of 2019
                        Shankar Lal Gupta Vs. State of C.G.

    1

27/03/2019

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

Sd/-

(Rajendra Chandra Singh Samant) Judge balram