Chattisgarh High Court
Smt.Urmila Shukla vs Hemlal Sahu And Ors. 45 Mac/662/2014 ... on 20 February, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 661 of 2014
Smt.urmila Shukla Versus Hemlal Sahu And Ors.
MAC/662/2014,
20/02/2019 Ms. Neeta Choubey, counsel for the appellant.
Shri Ghanshayam Patel, counsel for the respondent
no.3.
On the request of counsel for both the parties, list these cases after two weeks.
Sd/-
Gautam Chourdiya Judge