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Chattisgarh High Court

Smt.Urmila Shukla vs Hemlal Sahu And Ors. 45 Mac/662/2014 ... on 20 February, 2019

       HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet
                           MAC No. 661 of 2014
             Smt.urmila Shukla Versus Hemlal Sahu And Ors.

                              MAC/662/2014,




20/02/2019           Ms. Neeta Choubey, counsel for the appellant.

                     Shri Ghanshayam Patel, counsel for the respondent

no.3.

On the request of counsel for both the parties, list these cases after two weeks.

Sd/-

Gautam Chourdiya Judge