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[Cites 0, Cited by 0] [Section 14A(2)] [Section 14A] [Entire Act]

Union of India - Subsection

Section 14A(2)(d) in The National Security Act, 1980

(d)in section 11,—
(i)in sub-section (1), for the words "seven weeks", the words "five months and three weeks" shall be substituted;
(ii)in sub-section (2), for the words "detention of the person concerned", the words "continued detention of the person concerned" shall be substituted;