Calcutta High Court (Appellete Side)
Sudip Gupta vs Cese Ltd on 2 May, 2022
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
02-05-2022 ct no. 13 SL. 499 pk WPA 18082 of 2008 Sudip Gupta -Versus- CESE Ltd. Mr. Somnath Bose ... for the respondent.
Let this matter be released from my list for want of determination. (Rajasekhar Mantha, J.)