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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(h) in Model Rules, 2011 under Bengal Ferries Act, 1885

(h)" Registration officer " means ,District Transport officer as defined in Rule 2 of the Bihar Motor Vehicle Rules ,1992 or any other person authorized by the District Magistrate to carry out the Registration :