Section 8(b) in Rules under M.P. Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950
(b)Amount recovered on account of excess interest paid-(i)if recovered during the same financial year-"22-Interest on Debt and Other Obligations-8-Deduct-Excess Interest paid on Compensation to Malguzars".(ii)if recovered during other financial years-"XX,-Interest-Miscellaneous".
