Jammu & Kashmir High Court
Sneh Lata vs Dayalbagh Radhasoami Satsang on 18 November, 2020
Author: Tashi Rabstan
Bench: Tashi Rabstan
Sr. No. 253
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
MCC No.119/2018
In
OWP 1402/2018
(Through video conferencing)
Sneh Lata .....Petitioner(s)/Appellant(s)
Through :- None
V/s
Dayalbagh Radhasoami Satsang .....Respondent(s)
Through :- None
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
Adjourned.
List on 01.03.2021.
(TASHI RABSTAN) JUDGE JAMMU 18.11.2020 (Anil Sanhotra) ANIL SANHOTRA 2020.11.20 16:43 I attest to the accuracy and integrity of this document