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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 70(2)(iii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(iii)suggest amendments to this Act and rules framed thereunder for effective execution of the objectives of the Act;