Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(7) in The Kerala Paper Lotteries (Regulation) Rules, 2005 (7)Income Tax and surcharge will be deducted from the prize claims and remitted to Income Tax Department, as per rules.
