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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(3) in University of Heatlh Sciences, Karnal Act, 2016

(3)The Director on the commencement of this Act shall stand appointed as first Vice-Chancellor until a regular appointment is made in accordance with the provisions of this Act or for a period of six months, whichever is earlier.