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Gauhati High Court

Samser Ali And 9 Ors vs The State Of Assam And 5 Ors on 19 December, 2019

Author: Manash Ranjan Pathak

Bench: Manash Ranjan Pathak

                                                              Page No.# 1/4

GAHC010301112019




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C) 9386/2019

         1:SAMSER ALI AND 9 ORS.
         S/O. LT. MOHARULLAH SK, FORMER PRESIDENT OF 79 MADHUSULMARI-
         TIAMARI GAON PANCHAYAT, VILL. MADHUSULMARI PART-1, P.O.
         GAURIPUR, DIST. DHUBRI, ASSAM, PIN-783331.

         2: MOHASHIN ALI
          S/O. LT. KASEM ALI
          FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
         VILL. MADHUSULMARI PART-1
          P.O. GAURIPUR
          DIST. DHUBRI
         ASSAM
          PIN-783331.

         3: FIROZUDDIN
          S/O. LT. RASULUDDIN SK
          FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
         VILL. MADHUSULMARI PART-1
          P.O. GAURIPUR
          DIST. DHUBRI
         ASSAM
          PIN-783331.

         4: ABDUL MAZID
          S/O. YUNUS ALI
          FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
         VILL. TIAMARI PART-II
          P.O. TIAMARI
          P.S. GAURIPUR
          DIST. DHUBRI
         ASSAM
          PIN-783331.

         5: JOMILA BIBI
                                                   Page No.# 2/4

W/O. AYOUB ALI
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. ROWA PT-III
P.O. TIAMARI
P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783331.

6: SHAHENA BEGUM
W/O. RAZAUL ISLAM
 FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-1
 P.O. AND P.S. GAURIPUR
 DIST. DHUBRI
ASSAM
 PIN-783331.

7: FUL MAHAMMAD
 S/O. LT. RAHIMULLAH SK
 FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-I
 P.O. MADHUSULMARI
 P.S. GAURIPUR
 DIST. DHUBRI
ASSAM
 PIN-783331.

8: JUOTSNA ROY
W/O. SRI RAMCHANDRA ROY
 FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-I
 P.O. KHUDIMARI
 P.S. GAURIPUR
 DIST. DHUBRI
ASSAM
 PIN-783331.

9: FOJILA BIBI
W/O. RAHIMUDDIN SK
 FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. ROWA
 PART-I
 P.O. MADHUSULMARI
 P.S. GAURIPUR
 DIST. DHUBRI
ASSAM
 PIN-783331.
                                                      Page No.# 3/4


10: ANSAN ALI
 S/O. LT. SORE SK
 FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. TIAMARI PART-II
 P.O. TIAMARI
 P.S. GAURIPUR
 DIST. DHUBRI
ASSAM
 PIN-783331

VERSUS

1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
PANCHAYAT AND RURAL DEVELOPMENT DEPTT., DISPUR, GUWAHATI-06.


2:THE COMMISSIONER TO THE GOVT. OF ASSAM
 PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
 JURIPAR
 PANJABARI
 GUWAHATI-37.

3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
 FINANCE DEPTT.
 DISPUR
 GUWAHATI-781006.

4:THE DY. COMMISSIONER
 DHUBRI
ASSAM
 PIN-783301.

5:DHUBRI ZILLA PARISHAD
 REP. BY THE CHIEF EXECUTIVE OFFICER
 DHUBRI ZILLA PARISHAD
 DIST. DHUBRI
ASSAM
 PIN-783301.

6:GAURIPUR ANCHALIK PANCHAYAT
 REP. BY THE BLOCK DEVELOPMENT OFFICER
 GAURIPUR DEVELOPMENT BLOCK
 P.O. AND P.S. GAURIPUR
 DIST. DHUBRI
ASSAM
                                                                                      Page No.# 4/4

             PIN-783301

Advocate for the Petitioner   : MR. A K SARMA

Advocate for the Respondent : SC, PNRD




                                            BEFORE
                 HON'BLE MR. JUSTICE MANASH RANJAN PATHAK

                                             ORDER

19-12-2019 The respondent P&RD Department shall file their affidavits on or before 09.01.2020 without fail by serving copy of the same on the counsel for the petitioners obtaining necessary acknowledgement in that regard.

Thereafter, the petitioners shall file their reply affidavits, if any on or before 23.01.2020.

List this matter on 30.01.2020 along with WP(C) No.8574/2019.

JUDGE Comparing Assistant