Gauhati High Court
Samser Ali And 9 Ors vs The State Of Assam And 5 Ors on 19 December, 2019
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/4
GAHC010301112019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 9386/2019
1:SAMSER ALI AND 9 ORS.
S/O. LT. MOHARULLAH SK, FORMER PRESIDENT OF 79 MADHUSULMARI-
TIAMARI GAON PANCHAYAT, VILL. MADHUSULMARI PART-1, P.O.
GAURIPUR, DIST. DHUBRI, ASSAM, PIN-783331.
2: MOHASHIN ALI
S/O. LT. KASEM ALI
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-1
P.O. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
3: FIROZUDDIN
S/O. LT. RASULUDDIN SK
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-1
P.O. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
4: ABDUL MAZID
S/O. YUNUS ALI
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. TIAMARI PART-II
P.O. TIAMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
5: JOMILA BIBI
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W/O. AYOUB ALI
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. ROWA PT-III
P.O. TIAMARI
P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783331.
6: SHAHENA BEGUM
W/O. RAZAUL ISLAM
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-1
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
7: FUL MAHAMMAD
S/O. LT. RAHIMULLAH SK
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-I
P.O. MADHUSULMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
8: JUOTSNA ROY
W/O. SRI RAMCHANDRA ROY
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-I
P.O. KHUDIMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
9: FOJILA BIBI
W/O. RAHIMUDDIN SK
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. ROWA
PART-I
P.O. MADHUSULMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
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10: ANSAN ALI
S/O. LT. SORE SK
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. TIAMARI PART-II
P.O. TIAMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
PANCHAYAT AND RURAL DEVELOPMENT DEPTT., DISPUR, GUWAHATI-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GUWAHATI-37.
3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI-781006.
4:THE DY. COMMISSIONER
DHUBRI
ASSAM
PIN-783301.
5:DHUBRI ZILLA PARISHAD
REP. BY THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DIST. DHUBRI
ASSAM
PIN-783301.
6:GAURIPUR ANCHALIK PANCHAYAT
REP. BY THE BLOCK DEVELOPMENT OFFICER
GAURIPUR DEVELOPMENT BLOCK
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
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PIN-783301
Advocate for the Petitioner : MR. A K SARMA
Advocate for the Respondent : SC, PNRD
BEFORE
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
ORDER
19-12-2019 The respondent P&RD Department shall file their affidavits on or before 09.01.2020 without fail by serving copy of the same on the counsel for the petitioners obtaining necessary acknowledgement in that regard.
Thereafter, the petitioners shall file their reply affidavits, if any on or before 23.01.2020.
List this matter on 30.01.2020 along with WP(C) No.8574/2019.
JUDGE Comparing Assistant