Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Bihar - Subsection Section 98(5) in The Bihar Municipal Act, 2007 (5)The Vacancy arising out of the submission of resignation by the Chairperson or any other member of a casual vacancy of the Municipal Accounts Committee shall be filled according to the aforesaid sub-section (2) and (3)
