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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(8) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(8)The Notices of motions for inclusion of any item on the agenda must reach the Secretary of the Board at least ten days before the meeting:Provided that the President may, permit inclusion of any item for which due notice has not been received.