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State of Tamilnadu - Section

Section 66 in Regulations of the Tamil Nadu Agricultural University

66. Railway fare for personal servant is also admissible in cases, where the servant travels from a station other than an old station of the master to the new station or where he travels alone or accompanies the family of the University employee within six months from the date of employee's transfer or precedes the University employee by not more than one month. The drawal of the allowance in such cases shall be subject to the following conditions.