Section 1(3) in Delhi and Ajmer Rent Control Act, 1952
(3)It shall [come into force on such date] [9th June, 1952, vide Notification No. S. R. O. 1016, dated 3rd June 1952, see Gazette of India, Part II, s. 3.] as the Central Government may, by notification in the Official Gazette, appoint.
