Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Assam - Subsection

Section 30(1)(n) in Assam Co-Operative Societies Act, 2007

(n)review of quantum and percentage of service provided to non members vis-a-vis services provided to the members;