Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 531A] [Entire Act] State of Haryana - Subsection Section 531A(6) in Punjab Jail Manual (6)Notwithstanding anything contained in sub-rule (5) the Provincial Government may commit to settlement any member of a criminal tribe who appears to be of criminal habits.
