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State of Gujarat - Section

Section 4 in Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) (Amendment) Act, 1973

4. Amendment of section 4 of Guj. 12 of 1972.- In the principal Act, in section 4, in sub-section (1), for the words "usufructuary mortgage," the words "mortgage other than simple mortgage," shall be substituted.