Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(4) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(4)If any doubt arises with respect to the provisions of these Rules the matter shall be referred to the Government in the Department of Personnel, Administrative Reforms and Rajbhasha, whose decision shall be final.