Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 39] [Entire Act] Union of India - Section Section 22 in The Air Force Act, 1950 22. Retirement, release or discharge.— Any person subject to this Act may be retired, released or discharged from the service by such authority and in such manner as may be prescribed.
