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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(2) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(2)The power conferred by this rule includes power to break open my container in which any seed of cotton variety may be contained or to break open the door of any premises where any such cotton seed may be kept for sale;Provided that the power to break open the door shall be exercised in the presence of at least two witnesses only after the owner or any person in occupation of the premises, if he is present therein, refuses to open the door on being called upon to do so;