Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(c) in Maharashtra Industrial Development Act, 1961

(c)two official members nominated by the State Government of whom, one shall be the Financial Adviser to the Corporation;