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State of Madhya Pradesh - Section

Section 13 in The M.P. Jan Shiksha Adhiniyam, 2002

13. Education Committee.

- The Education Committee shall monitor the regular attendance of teachers in schools. The committee may direct the authority concerned to take action, including withholding of the disbursement of salary/honorarium, against the teacher for his wilful absence or negligence for such period as it may deem fit and refer the case to the disciplinary authority concerned for further action. The committee shall also perform such other functions as may be prescribed.