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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(g) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(g)on sighting a vessel or raft which has suffered and accident endangering persons or the vessel or threatening to obstruct the channel, give immediate assistance to such vessels without endangering safety of his own vessel;