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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(2)(v) in The Chhattisgarh Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(v)encourage and coordinate with panchayats, municipalities, Nehru Yuwa Kendra, educational institutions and especially their National Service Scheme Units, organisations, specialists, experts, activists, etc. working in the district so that their resources and efforts are effectively pooled for the welfare of senior citizens of the district;