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State of Odisha - Section

Section 66 in Grama Panchayats Rules, 1968

66.

In the event of out-break of epidemic or contagious disease In the locality the Grama Panchayat may by order direct that the places in respect of which licence has been granted under these rules shall not be used for purpose of public resort or entertainment for such periods as may be specified in the order. It shall also have power to refuse to grant a licence in similar circumstances.