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[Cites 0, Cited by 0] [Section 581(1)] [Section 581] [Entire Act]

State of Punjab - Subsection

Section 581(1)(f) in Punjab Jail Manual, 1996

(f)voluntarily undergoing sterilisation or vasectomy operation as the case may be provided that the scale of special remission for this service shall be 30 days and this shall be considered special remission of the State Government.