Madras High Court
M/S.Laljee Godhoo & Co vs The Inspector Of Police on 20 December, 2024
Author: P.Velmurugan
Bench: P.Velmurugan
Crl.O.P.No.32000 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 20.12.2024
CORAM
THE HONOURABLE MR.JUSTICE P.VELMURUGAN
Crl.O.P.No.32000 of 2024
M/s.Laljee Godhoo & Co.,
Rep.by its Authorised Signatory,
Mr.Mason Ambathkar,
No.213, Samuel Street,
Mumbai – 400 003. ... Petitioner
Vs.
The Inspector of Police,
MGR Nagar, T.Nagar,
Chennai. ... Respondent
Prayer: Criminal Original Petition is filed under Section 482 Cr.P.C./
528 BNSS, 2023, to direct the respondent to complete the investigation
in the above matter viz., FIR No.15 of 2021 on the file of the respondent,
and to file a final report within a time to be fixed by this Court.
For Petitioner : M/s.Nathan and Associates
For Respondent : Mr.S.Sugendran
Additional Public Prosecutor
ORDER
This Criminal Original Petition is filed to direct the respondent/Police to complete the investigation in FIR in Crime No.15 https://www.mhc.tn.gov.in/judis 1/4 Crl.O.P.No.32000 of 2024 of 2021 on the file of the respondent, and to file a final report within a time to be fixed by this Court.
2. Learned Additional Public Prosecutor appearing for the respondent-Police, on instructions, submitted that since the offence involved in the case in Crime No.15 of 2021 pertains to Copyright Act, the respondent-Police is not in a position to complete the investigation immediately and file a final report. However, the investigation is almost over and final report will be filed as early as possible.
3. Recording the same, this Criminal Original Petition is disposed of with a direction to the respondent-Police to complete the investigation and file a final report within a period two months from the date of receipt of a copy of this order.
20.12.2024 Index : Yes/No Neutral Citation Case : Yes/No Speaking Order : Yes/No ms https://www.mhc.tn.gov.in/judis 2/4 Crl.O.P.No.32000 of 2024 To
1. The Inspector of Police, MGR Nagar, T.Nagar, Chennai.
2.The Public Prosecutor, High Court, Madras.
https://www.mhc.tn.gov.in/judis 3/4 Crl.O.P.No.32000 of 2024 P.VELMURUGAN, J ms Crl.O.P.No.32000 of 2024 20.12.2024 https://www.mhc.tn.gov.in/judis 4/4