Section 77(1)(a) in The Multi-State Co-Operative Societies Act, 2002

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Union of India - Subsection

Section 77(1)(a) in The Multi-State Co-Operative Societies Act, 2002

(a)that the affairs of any multi-State co-operative society are not being managed in accordance with self-help and mutual aid and co-operative principles or prudent commercial practices; or with sound business principles; or

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Union of India - Subsection

Section 77(1)(a) in The Multi-State Co-Operative Societies Act, 2002