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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(6) in Kashmir and Jammu Universities Act, 1969

(6)The Vice-Chancellor shall give effect to the orders of the University Council and the Syndicate of the University concerned regarding the appointment, dismissal and suspension of persons in the employment of the University and shall exercise general control over the affairs of the University. He shall be responsible for the discipline of the University in accordance with this Act, Statutes and Regulations.