Karnataka High Court
Narayana M S/O Late Muniyappa vs The Registrar Debts Recovery Tribunal on 1 March, 2011
Author: B.S.Patil
Bench: B.S.Patil
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
BATE1) THIS THE 018'!' DAY 01?' MARCH, 201
BEFORE V 1'
THE I-.'£0N'BLE MRJUSTICE B.S. PAfE'§ii;" ' ?.,: :-
W.¥'.No. 16771/2006 {G;g1-p1§';'T)' " 'iii ':: '
BETWEEN: I A 1' ' 4'
Sri Néirayalla M.,
8/0 late 1'VIun:iyap}3a.
Aged about 50 yea:r.<3§
E:\§0.}O58, Ram21ia}1 Lay"0u,é':, .
K.aII12?mah,a11i. E321r1ga1()x'e'--Q4;~,.. f _ V vPE'.I'I'I'IONER
[By 8117. X.M«Jose}:~h, 15'ac.iv.} 'b
The Reg1Ts't.rai9, _ 3 . _ :
Debts Re(fg;_>_Ver°3,raTr1i::;§,;I121i,,_" _ " "
Krishi E?g3::a1\,-':>;.1'1.,.V}?{u<:15§Qi1 C11fg1'c%,
K€:n1;3eg{}3vd--;1'Rr::2§r:i'fa. .. '
Ba:'1ga1or€.«0Z--. ' _ " RESPONDENT
373313 xxrrii »p€'1,i{i'01'1 '-is Tfileci under Axizicies 226 and 22'? of ._i,._11é3 ..C§f:I1s.i:it,ui,.i():1 x:V)f"v----E--:-"-;::ii21 prayiilg 1.0 <:i;ia'e:t:i'. the r€sp01f1d<2ni', T1'i:b'1.3.1V'1Ei.1_ IL') *:3;><fi';::.}aj1i:r": 1.h:;* Sfiflikfffli of' CJff]'(?f3* r1c3E.i13g 1*e1at.ing the Ci'szf<;é:*;,_d;i:':'i. :'!"€.{3V:4--.§i.S""';'1.<)i. 1'&:i.z.::"r1cé<:i"° Eifid in iiss piacfi E1€}'L.iI1§_?; 515-: "I05; ::"'e:*tv;:__m:>.ci d3...1§y*--;séz'veLi" 22:11:31 G'i'léL j Tiiiijifi. iV'I"it'. 13€:ti1i.i<:.a1'1 c:',»:'31':'1i11g on for Ordg-?1"ss this day, {.§.'1€', C<:}u'rii " :17}.+3s.;_%€: B16 §'1:3iE:3wi;':g§:«~ 1, In this W1"iE }:_?;t::1';1"i.ic3z"1. pet.i*£io1"1c:r is Séekirlgg 3 deci-a:"a1t..i{)11 ¥;.§'1a'{' Re3gui.ai.i(:«1'1 §7{z1} of the §i)€'b'I$ }.:{E'L'£',{)V£fI"}" V.'5fi;'i§fii.{1£1I {f{€:nfLz1ai',iGns of PraCI':écc:~.), Z996 {fc:);<' ::shr;:n't, h€er6ir1z.: fi.'€r ;ft:%i't3i*1"'e c'é"' mm as "1996 Rc:gz.z1a§i0r1'} frarnt-.=ci by the .Debf._s R{%c<)xré'1'j?; '{'1':'iVi;:1_:1r1a"i'._;,1i, Baillgalore: is cmntrary €10 E3ecf,i(:=:1 39(4) :§" i',.i1"&:- Re_=.c6*.r,é1"§.:
D116 {(3 Bankss 81 Fi,mm<,:z'a1 11;x>V'L'7i:i"i.L:1{,i{)1'lAa'?.i"Aiiig' .fsho1*'i,V,. herei:1aft.er 1'eferr<::d to as 'E993 i~I1_SOf'c1.I"".€{S_.i1. fiernaits the Triburlal {(3 have the %{:r_\%'iCt_e {of 'n (f;=*.:1'A(AfL'7._ effr:'.£:"t€d on the defesndaI1'1s/1"esp0:?.de:1':i,s A»-tE1V:f()*:1gJ3A =,EhéV_ ;ip;f)EiL:21r1f, who has pre5ser1t.e::i the._3§.p1)1§?€:£1t:,io.:1';. flifhk-3 peii%ivd1*.uer'"E'1as also sought. for a dir<-3ciic;;?: 14:3 --t.hV£-3"V;'3.s;f3m'i:ir:jf"ii;--,{"'i'ri-1mr1aI re1at.:'ng to the z1<3i.ir1§._§ rI1ade in time -g31'O'<;*<:é'di'11g"*--sheet'. by ixhc c)i'{'ic:e shaimring the :s.'u31Ir11:§1i:-,_'issued,,ii:Vthe" 4"? defe'n«:"ia:m. before the 'F:'ibLu1a1 "i1{A:~i' f€;if,Lli'.I:'A1tE3C1'%"'g3.LI1Ci lziim' 5s§.1"ikir1g of lihe Same and showirlg 11. as '"'E)4=i'11<;4i..ive%{§}.. .v1;E?'i',L:1'i7t'~"';"€*.CI duly 'FI'1e pe"£:1't'.i013er further 5-sfitekrs 31 ciir'ai_r3i'.iQ:'2' 1 <:{--'1.E1e: '{'§'i.':3L13::¢»1l E10 €:x:piain how 2,136 v211s:a121£.i";narI121 fiésci Em' €,i_f:ff{%I1s:§z1r1i.S 2 and 3 are rcC()z"de=.r:i 35%, "'pm.Ve1' .fi.1.ed for j 1fTZ'.::E7{:1iI{Lé12':i '§F~Iw:>.4". Ex writ <>§"ce':::"1.i(>r21:*i 33st) sc>:_.:§;§hI, {:9 quzish the VM é:§X';i:3;;::"E':.€: jr;.1:§g:'r:€nE. c.i£:'ai,{:*,(i %3.G8:2{'§€}3 passseié in {he Ciriggfmaé;
. fi;:§3§§<%e:§,§c}::': ?';%,?2{}{'}i 2'33' E316: H-:§:;;3{3;1§%€:'3§'.;"?ri'%>L1n;§E a;g;ai:'1§§§'. the. pet.§i.i()z':e1' h.m'eH1 zmcl as 21180 10 qzzasll that sisa1.e pr<)(?E2m1.21t.ion issssued in Form No. £3 dz-1'§€'.d 27. '1{}.2--OO6 by the Re-:('.c}Ve:>,'1'jg___Officer alzzicheci 1.0 the '§'1*i.i:>1.s.1T1z.1L
2. "F112? ess:;e.r;t.i21i gn°c?vz11':(7<2 6f the pt"iiI'.i{)I'1€1_'-'Cir} ':¥}*.a,<T¥:i'i:-. p:3tiii{)r2 is with regéixfi to the C"fO'I'J'£fQi.}:1€SS -'£3f"i*1--iE:, ;§'r0{::*.d'e.tr<§"» f{f}H{)\R,-'f:(T1 by the Efiebés Re.<':<)vm"y" T1'ibu'nzi1;_'f33a-:1ga1<)1*s2.'"in":1:€;£;i:f§:1i;1g "H163 defc:i1daI11,s before it. by iSSL'-'iVII§_;f_ pI'OC'.'€-.-SS' aEI}Ci"'?1i§5Q: '.K.-fifil * to 1.h(--: procedure i,he':*eafie1* f'o.i1(>\;4'é'dH if .fi'1~f3.L{: d {Sput€: that O.A.N0.78/O1 Carine £10 "Bank; Lady Cu1t'::ei)1'1 Read, S}1iAxf21ji1'121Eé§?1,:3, _'i5?ig1x.i;§§1j=:§)1"&§A;'~V.§i(é§i.é;§:<§'St the petitioner E1r:*.1'€i:1 anal V:-:-I-,v'.V.;"§1 of Rs..£G.324441/~ as amotmfi.
3, §'\3'{3'v1u':i.C",€'4.".'-).":'1V..1..T!l€'. T:'ib:.Ina1 to {he four persons Wm) were e1.r1*a~},7€<'i -gi€i?éé::1'd..:i1'1ts in the saici origizzafi appiictatisn. 7 wzzu'-3 "st:t:.f1-:'_é%ci on def"er1ci21:11.s 1 120 3. Dc:ft3ndar1":s 2
-_a':?:Vci ;":.. ;'e:1_.1:1~i1':'ed ' ubeaexlt: t':E1c)u.gh 5s{~r1~vecI and 1.E1eref0re they were ;3§2z;t%<3(§»'expéxfigax S§z1'1i1z's1"§y s'eervi(:c;* af 1'10t.;1{:e on dc3E23:1<:iar1£. N0.3 \&£€iS h.élr;i ;{"S.E'V,1ffi€f1'(;',I"l[. zmd he wa$ 211% p§.a<:e,d €xpa:'i.e, A55 rcga.rds 'leig?{e;..111:i_21r1.1. N£§.'~'l~ - p<3t.i':.i0I'1€.:' §1e1'ei.I1 ass fressh steps were arcierzaci . ';>1§v- } {}§€A}§.2{§{};3§ '£..E";e :":'2221t'."£::;'=.zf* 'WEISS atijtéunitzii it} }.E§"€3*2..i?;OO2, 0:1 * §."€E'%.'{}§ $2{}€}2 ;::.§:=a<:: §3:"<::*:=3:;§': 5.-:;u:':2§:'z.s:';:r1:~; :;:.:;:m2c? {Ti} bf' <::s:'e:ié3r«.:=.<§ fin' €ie1'e11c§2';1;}§. Nam'; {}11'<31T1g.h 1'c:g;:is£.€n3,c§ post, ac*.km)w1ecigzmen1 611,162", by 2'7.02.2{302. On f2,?.€)2.20fJ2. the 1'c%gi::~sI,et'ed pom, ::1<?1d1'c_§3s£%«:i 150 d€:§'<3:":{i22ar1t I\E"().4 was; f{7'1,1I'1Ci 'neii 1'€t.:.1I':':edI f"{€Zf1'tZ?f.;'.t:.,"<."fffifih $Lm1Im;>I1.s was {>:'d<:rrt:-cf by 1'e;§is;i.r;=;'€%{3. §30:~:aL eicfkrlim'3i£2a:iggi§;€%33-if. "{i--f!._1.€:~-. by 16.04.2002. On 16.04.2002, fi<)1'.i§'1gi_I:1. t,h§,é.sk;.géf:". V made by the oi'i"i<:e re21d$ as 1md<2r:
"D1. 92. E33 éaxpzirte. R.P.S;'S.- 1'0 I)4"iA3;5'{1£=c§ :'1( .et'i*<%vt1uj1'1e(ii:§ "E343 su11'1m0z1s 1'e.tur1'1ec§ duly
4. The order pezsseci 1335 i:'l':_<i~. I?1*e:;§3iCiii";g'O.f}"is::er on the said day reads as undar: _ "
"Si-Sari.1.S43:;§i*i1«;:;s.vf;<;\x?<q15 T51? 4' (.§€',f€§;t".'CVf2i:1'1'[ No.4. Reply of (:1el'e1'1.ci 253:1 £. }'~_£'c>; V' 30 I) ' V
5. II"; 1'(:"V7.r3x§r:i:i':t.390.11{3t;¢"'he2'%3 meat" on 18.04.2002, {he office had Iaoted-.i.hé1E. SITECV I;S ;~,h'£td_ }§i»3.€<:§ vakéllaih for Defe:r1d2mt.s 2 & 3. Their (22:36 <3f"i_h€;: pe¥;i_i:.i.c3':"1<»":'1"_£3 that he was 1101; seamed with any s3'u111z1'41g3':ris:;L..<)r r10'§4:i.:}é ar1<:i' that I19. had not engaged Sm' LS. ;"i:ixz;3ii%'2i;4:,c>.'R3 r_é§')1_j€ss£*r1f' him amt} {heat the cmxnsel Sri LS. had filed E«:&:.E';'1t:§: .Aiti=;.1"--:" 'If)c:§}:tmia:1f:s,§ 2 8: 3 and {he 'i"'*i1r)1m2::.i had w1'oi';»g;i}-' ;1;_.>iée:f€;--'{.Ah.211, ve1.E«::;-1Ia'1;I'I. had b(i*.t3'i'1 filésd for ciefttndzxm No.4. 'The §3'rt}<"-€;%::%{71i11g§ :=3E1e<:E: ;:>1*<><i§m':cci at A:1'23'1»:--:>e:ur§:~B I.':.2rt.§r1e:' dissclcjses .§'§32i'a i}3<:*: '§"r':33"a."::'1e-1.3 §"§€:1$§ p:"<)<'.¢c:*:~rcie.{:¥ to :*:é<:<3r<i 1,ha?L. a>2.r;'ié,&.e1'1 _ '_.§s'{,"2:.é,€§:§'§':€A::t3%E. {Eff £'§{'i?§€.'§'E{'§23i3'§§ I"€a"}.,4§» v;a:$ 33532. fiifid zméi E19 wszzzg €il'£%§€?{§ (mi:
21:10} 'the-:rr& was no 'r*eprese31'1t.a.t.i<:}z'1 1131' ciefétzdezrni. I.\§c>.4 and hfifiiifé', piasx-Bci exparI:<3, This c>1*c1er is passed on 08.08.2002.
SLzbs43{§L.:€z}i1y', 1.1% i11':§31.1g1'1e(1 order daiird 13.08.2005?-"'11é-i<S_ "£::::€.}:1 pg-153663 whi<:h is; €.SS€II1il§E1H}-' an €Xp8.1"1.€.' <31'ci<;}r.
6, IE is r::<::11t€.11decE by {huff 7:<%2=;.1*r1<;%(£i '{I"'(}'E.iI'1'f-_'s€'.{ 101:1 I1f§r;.§ir5 _p?5:1...i:'(.?7.(:af:r3.r ' that'. ihe iI1'1pug:1eC1 exparée order is°';321SSt37C1 (:»:i'- z_;1.(':C()141.r1'i C.t"_. é.}1Q é:rr0r1e0us pm<::eciure aci<>p1'.ed §:»3{ t§1V_{-3 ';{.'ri.Ln..1_I1-:11' é1;I_d""..1_;.I*ie~n*1isfi.ak't-V (rommimsd by 11 in w:'<s11;jaf.,l*_g=* :'e§t€>rrniii::.gg"'i.:; "pI'oC::(i;§Cii.r1.g; sheet that I3efe.'11(iar;t No.4 ~ dtliy served and was rfipresemedA_§=)}'.__53:'i fiilfifii v'ak.aiath for hifll 111 _ 001211561 for the pei'.i14i(mer t'ha£: "'f:;1>a:§1f111'I1{)£1Sf}fiO'1.i(?'E *;ézas 1:91. s&*1*v<3d on the pe£"i1.1'<}'i1<§zf 2:fi€1V -3%:-1§:éiEaa:_{.I*'1*-- '\'V'.3.S 1'10! filed by Sri LS. for defeilldzmi N0_.u4 ,ff:'jbLIHE11.
?. ..41ii'h€L'* cthallféi-1g§c U.) {.119 }j)1"UCecIu.1°e p:'€scz'i.b€*d under I~?c:g;24:1_;1{io::«.§-"Z[§~} of 3998 I~2<--3.gL1Ez1t.i<}'1'1 is laid mair1.1y bf3C8.1.1S€3 the §§'ce~€4i1iii<;:1<-if «:£_p.g3r(?;.1*1é2:T2ds t'.hz.z'£. the bemk m11st: have :1'x21r1a1geCE $10 . repeaft.' t,c}v'--.i:h€:v 'T:"ibLz.132a.E ihai it has; effected s<;>.rx-"ice an defe:r1d3.n%: .F€(;.4._1.21k§.iig aciV2aI1tag§-3 of '£116: :'1()E:i£:€: i5~;SL1e.<§ by i.1*1e 'i'r1'if)z.I1':e11 to be': _ T~_§§%:..:"a:*i;%ai'A'{)z1 ds3i7:3:1d2'mi'. N<::.i§ E33! £'..h£3 2?t§>pEi<:t21.'z2{:--E32':I11<; :Z§,$<:*,Ef. E dc} rim, " §"§£'3ifi §Z:"€3:m 'i,h€;"f ;f'}m{:te:%{'é{iir'2;2; $h52<:i t'E':;:3;i £h€: T:"§§.f}'a': :1 21-2} Efzmi ;><;?:m':'§§'.3.€f{i 5 1, .,r';**"
i $,;?' the é:':]T}f}1iCé1f}{-b8.1'1.k to €f.fo('E' s:?1*x--~*:'ur on €ic3§'e1')c.¥a.I.1L. N94 zmcl i:I'1at iht'. irr€3.g:.z1a1"it,},-' 11213 0(:<':ur1'ec1 on €~1C('.OL1I'}i of such 21 pra(:1';i€:€:
adop'{,ed E33' :':.hr;:*. ba1:'1k' Ever': O1héi'.I'Vx»-'i.SC1 wh€~:t.hc=rr tilt: 'E'x"i}:;{mé1E.'}121d ]::€s"11.1i§1.ec§ 'that 21ppiii:e1111'--ban}<: to 2'-*ff£*,<71 sen.-'ii:?£r on iT}£~.~',«..C"}"\.-".-*'".I'.}! L-zmti' if so. wheiher the e1}3pIica1:314~E321n'§»: had I?i1iSi.ES;€d i..11a%.' 'p'1'i*:iltjgé by c1*e.ating do(:umemi IO f5h{3w' tlnai. (_ieAf7e'-.r_1'ciz1n_'£5 §"J(V.:t""»'3«V:V'.'§--'.?1vV-é":3._E."€VfI"'»?'T";dV by it is 21 mafia" whiclu 1"<irq§:i1'e3$ to $516 €?.Ké1II7ii¥1C.d with f'£jE"r::_1'c%;1;cr3 1:0 111:3 records and ¥;)}-* rec:(31'di:1g evidcmie. 1--\¥_. 7a:1j§z 'E2133, iheé p1"c>Ce€di:1.g, Shélfji, does 110i. C1iS(T1i3--$é"~7{1'1£1E'. Se1"vi(:4=:_ .=is"iirilfébéed on def€r1.dan.i No.4 by the bank i1.$if3E*§' (.)"r1. ft';-is: Iaotifézvv-i=ssiied by the T1'1'b1ma1 pez""mi't'£in_;g the '"'h'<"iI.3.._}§.".h1.(§:. c3:1 cleferidam N04. Therefore, cllallezzge Im11{1.;€'? . In)' ._ }"~ieg{i'i.v:1¥f.iG.::---- 17(3) 91' 1996 R€g"_ul.ati:'_)11 he1éA'1iQ SS'vI,'£ E",3,'3,§4éf£E'v1>(T€'.V7_ Ijt. gs VVCII esulblished £1113: mer(~:1.y because. 21" prtyvisimu' i$'--c:Vé1p;i?;«Eé of b<:ir1g misused by adapting iiiegal _m.c:21r1.s, "1{.._'C2u':m}i, "be 'said 'that the vaI.idit.y of the 86011011. f1"-'*1€> 1'0 Vb€9»--."C§<>fibt.c>d orfhe p1'cNis:'.e::1 has in be aside. On the '(:t.'h1:--:_r_ 'E'z;?x:_i'd_V_,A illegal 3.c3t'i9'z'1. which is: res0ri,e(:i 110 by Ixiisugairlg fihéé.' =_.g}rc)vi$i()1]:+; i;l1a£4 is r'ecp.ri1'ré3:c§ L0 be dep:"€(:z:H',€d.
"fT§1€:1'é3i'<f}'1"e, {1.1"1E,- <11": 211§e'x'1gc:% made to I,h<:*. r€g:,11z:i..i();<1 is L,11"ii',f3.'{"i§,1b1€x V' §.§';3E1E"§'}€?€§ c?{):,2.f§'2s»:se?I fez' tilt: pé?tliEli{'2I'1€f"I° {irz'm-is-3 {he a[i.€tI1E.§{)'1T1 0f '~.§.'._h_<.¥{f§}'§.§I-E'. {:1 S€".{?E.§{)I"1 §€3{<'%§ (,3? {.210 '§E3§}£§ Emi. £0 {':s;>:'§§..ez'2d $5231' :32': «~ Vr£:%é:"7<3ip§ <35 232:3. a=':§.>§:E§:.?a.:%..§:m. :.::'2{§z3';" §m'%%3--§«;e%<?E':%'<>:'1 {E} Gr :'5suE':>«s§:';'{;*'£.T%{m :¢ (23, the 'i.'::'i13uI1a§ shaii ESSLM? S1_,1I'fl.I?£1{)I'1:'{§ reqL1ia"ir1g £:h.e de.fen.CIaI1t £10 shtaw czmse \Vi'{'1'ii1'"1 11r1i1"§.:,»' days <31' 'me s<:rv'i:;:€% 01.' Sullamezas 2159 '£10 Why t.§m I'(?§1'€'.f ;31*zz3;z3:ci fox' s3E1<;)L11c§ 1101 be g_u';§i"E?LZ..":'i':=.';'i§i';«.' "~.{"16 juxi.ap(>s€:s this; {'0 Rcg'u[a1.io1'1 1'"'f{:.-1) of 1996 {:0r1t.e:1d that €:oni:1"z1'1"y to Sect.i.t)n i9[4]AmQf' {I165i993'_z'Xéi:ue:':.g1b1x3:%"
the appEica'1.1.t, befkbre {he '"i"rii::Lz:'2a}. 2&3 i,a_.kc..'s?;.ri*pS=.véfifliirfi~._;a{§x}V:'I1 days from the date of the o:'t§c;«::_ to iSS1:1§3 E%E.Eii1'AIijC.I1'S:/I1§Oiift€SV7 W§'1iCh luearlt. than ii is 1.1163 21;:);)Ii(}%i1.1x,i;' -@110 service and sumnwnss / 1'.:c:r1LiC,e$ 'she: Tr:ibun.aI. As already s'i,z3.1'.c=,d abpve. 1.h c>._ misuse of the I31"9VE5iOn \§§E'V'?L"1§'fiV'1é"1':_ 'Sc!-,-v«'i'21$idc the 1'e1evaIf1i ]3I'€}\'iSiOI1/1"LlE€C,x in Sectiion 1.984-} of 3:116 1. A'_Ac1t"figsd_«VE€3s:gLzI%éfzViE)r1 I 7-'(é.V) of 1998 RegL1.iat.iDn.
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