Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(f) in Kerala State Higher Education Council Act, 2007

(f)it shall with prior approval of the Government frame regulations in accordance with this Act and the rules made thereunder;