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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Sikkim - Subsection

Section 127(1) in Sikkim Urban and Regional Planning and Development Act, 1998

(1)Save as provided hereinbefore, the provisions of this Act and the rules and regulations made thereunder shall have effect notwithstanding anything inconsistent therewith constrained in any other law.