Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1) in Maharashtra Cinemas (Regulation) Rules, 1966

(1)Subject to the provisions of sub-rule (3). all cinemas shall be enclosed within proper external or party walls of bricks, stone or concrete (plain, hollow or reinforced) and the floors, tiers and roofs of the auditorium and all parts used by the public shall be constructed of fire-resisting material :Provided that, the following materials may be used for the ceiling, namely :-Acoustic Celotex,Asbestos Spray.Canoe,Seletex.Herakilith.Insulite Building Board (Termitex). and Insulite Hard Board and "Tyuzne Wexna" Insuation Board,Insulwood, Trealax,Acoste Sound Insulation Board.Light Crete Unika Sound Insulating,Boards and Unitene,Acoustic Tiles.Gypsum Panel Board,Thermocaustic.Thermofriez,[Elotex. [Added by G. N. of 4.5.1967.]Elotin.Ferrolife.Sitatex (This material shall be allowed only if the pieces are tightly joined by tongued and grooved method so as to prevent fire passing through the edges)."Treated Jolly Insulex" insultation board.Such other material as has been approved by the Government Test House, Alipore, Calcutta, as fire-resistant and non-inflammable after test as per A.S.T.M. Specification No. C-208-60.]