Allahabad High Court
Raj Kishore Singh vs State Of U P Thr.Prin.Secy.Home Civil ... on 11 January, 2010
Bench: Abdul Mateen, Yogendra Kumar Sangal
Court No. - 25 Case :- MISC. BENCH No. - 8698 of 2009 Petitioner :- Raj Kishore Singh Respondent :- State Of U P Thr.Prin.Secy.Home Civil Sectt.Lko. Petitioner Counsel :- Suresh Chandra Srivastava Respondent Counsel :- GA. Hon'ble Abdul Mateen.J.
Hon'ble Yogendra Kumar Sangal,J. List after ten days.
Till then interim order, if any, shall continue. Order Date :- 11.1.2010 Chauhan/-