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Allahabad High Court

Raj Kishore Singh vs State Of U P Thr.Prin.Secy.Home Civil ... on 11 January, 2010

Bench: Abdul Mateen, Yogendra Kumar Sangal

Court No. - 25

Case :- MISC. BENCH No. - 8698 of 2009
Petitioner :- Raj Kishore Singh

Respondent :- State Of U P Thr.Prin.Secy.Home Civil Sectt.Lko.

Petitioner Counsel :- Suresh Chandra Srivastava
Respondent Counsel :- GA.

Hon'ble Abdul Mateen.J.

Hon'ble Yogendra Kumar Sangal,J. List after ten days.

Till then interim order, if any, shall continue. Order Date :- 11.1.2010 Chauhan/-