Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Odisha - Subsection Section 75(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (2)A Select Committee may hear expert evidence and representatives of special interest affected by the measure before it.
