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Andhra Pradesh High Court - Amravati

K J K Setty, Kadapa Dist vs K N Setty, Kadapa Dist on 14 November, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.C.R.P.No.207 of 2016
                           PROCEEDING SHEET

Sl.      DATE                             ORDER                                 OFFICE
No.                                                                              NOTE
      14-11-2022   BSS, J

                            Learned     counsel         Mr.A.Sai      Lohith,
                   representing on behalf of Mr.M.Srikanth, learned
                   counsel for the revision petitioner requested short
                   time.
                            Learned   counsel     for     the      respondent

Mr.V.Nitesh, represented the case.

List the case on 17.11.2022 under the caption "For final hearing".

______ BSS, J Chb 2 3