Andhra Pradesh High Court - Amravati
K J K Setty, Kadapa Dist vs K N Setty, Kadapa Dist on 14 November, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.C.R.P.No.207 of 2016
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
14-11-2022 BSS, J
Learned counsel Mr.A.Sai Lohith,
representing on behalf of Mr.M.Srikanth, learned
counsel for the revision petitioner requested short
time.
Learned counsel for the respondent
Mr.V.Nitesh, represented the case.
List the case on 17.11.2022 under the caption "For final hearing".
______ BSS, J Chb 2 3