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State of Odisha - Section

Section 11 in The Orissa Seaward Artillery Practice Rules, 1967

11.

The Collector shall maintain a claims register which shall contain the following particulars :
(a)Number and date of the claim
(b)Name of the village
(c)Name of the claimant and his address
(d)Nature of the claim and date on which the claim arose
(e)Compensation claimed with date alleged for the claim
(f)Compensation awarded with brief reasons for the decisions
(g)Signature of the party in acknowledgement of the communication of decision
(h)If the party does not accept the award, date of intimation of the notice of intention to appeal
(i)Signature of party in token of receipt of the compensation awarded
(j)Remarks.