Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 3B in Tamil Nadu Motor Vehicles Taxation Rules, 1974 3B. [ Mode of Payment of Green Tax. [Inserted by G.O. Ms. No. 650 Home (Transp. I), dated the 31st July 2003 (SRO A 38(d)/103).] - The tax levied under section 3-A of the Act shall be paid by cash or crossed bank draft or crossed bankers cheque.]
