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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3)(h) in The Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Act, 1979

(h)“recruitment” includes entering into any agreement or other arrangement for recruitment and all its grammatical variations and cognate expressions shall be construed accordingly;