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[Cites 0, Cited by 0] [Section 308(1)] [Section 308] [Entire Act]

State of West Bengal - Subsection

Section 308(1)(c) in The Calcutta Municipal Corporation Act, 1980

(c)upon any site or in any position outside Calcutta which has not been so approved and is situated within ninety metres of any reservoir used for the storage of wholesome water to be supplied to Calcutta.