Supreme Court - Daily Orders
Manoj Kumar Sinha & Ors. Etc. vs The Union Of India & Ors. Etc. on 14 May, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.8 COURT NO.1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C)...CC Nos.8619-8621/2015
(Arising out of impugned final judgment and order dated 13/01/2015
in LPA No. 1414/2013, LPA No. 1518/2013 and LPA No. 670/2014
passed by the High Court Of Patna)
MANOJ KUMAR SINHA & ORS. ETC. Petitioner(s)
VERSUS
THE UNION OF INDIA & ORS. ETC. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date: 14/05/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Vikram Patralekh, Adv.
Mr. Amar Kumar, Adv.
Mr. Shailendra Kr. Mishra, Adv.
Mr. Santosh Kumar Tripathi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.05.18 12:18:49 IST Reason: