Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 554] [Entire Act] State of Odisha - Subsection Section 554(6) in Orissa Municipal Rules, 1953 (6)Adequate number of public urinal shall be constructed by the Council in the municipal area apart from latrines, on every street and at every place where fairs and festivals are held.