Himachal Pradesh High Court
Mohan Lal vs . The Authorized Officer. on 19 March, 2024
Mohan Lal vs. The Authorized officer.
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CMPMO o 721 of 2023 19.03.2024 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Sohail Khan, Advocate, for the petitioner.
Mr. Y.P.S. Dhaulta, Addl. A.G., for the respondent.
Though the instructions have been placed on record but the same are not in conformity with the order dated 5.3.2024.
At the request of learned Additional Advocate General, the matter is adjourned to 8.4.2024 in order to enable him to file fresh instructions strictly in conformity with the order dated 5.3.2024.
(Satyen Vaidya) Judge 19th March, 2024 (kck) ::: Downloaded on - 19/03/2024 20:37:12 :::CIS