Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act] State of Jharkhand - Subsection Section 34(3)(viii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (viii)take preventive measures in the event of out-break of contagious or infectious diseases;