Madhya Pradesh High Court
In Reference vs Deepak @ Nanhu Kirar on 13 February, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 CRRFC-11-2019
The High Court Of Madhya Pradesh
CRA-7544-2019
(DEEPAK @ NANHU KIRAR Vs THE STATE OF MADHYA PRADESH)
CRRFC-11-2019
(IN REFERENCE Vs DEEPAK @ NANHU KIRAR)
7
Jabalpur, Dated : 13-02-2020
Shri Syreyash Pandit, learned counsel for the appellant/ accused.
Shri Som Mishra, learned G. A. for respondent/ State.
Matters are heard at length. Reserve for judgment.
(SUJOY PAUL) (MOHD. FAHIM ANWAR)
JUDGE JUDGE
kkc
Digitally signed by KRISHAN KUMAR
CHOUKSEY
Date: 17/02/2020 16:17:45