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[Cites 0, Cited by 0] [Section 3(25)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(25)(b) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(b)Any act of war, invasion, armed conflict or act of foreign enemy, blockade, embargo, revolution, riot, insurrection, terrorist or military action; or