Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44S(2)] [Section 44S] [Entire Act]

State of Bihar - Subsection

Section 44S(2)(b) in The Bihar Co-operative Societies Act, 1935

(b)out of the land for the benefit of which the loan has been granted as if they were arrears of land revenue in respect of that land.