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State of Madhya Pradesh - Section

Section 7 in The Air (Prevention and Control of Pollution) Madhya Pradesh Rules, 1983

7. Terms and conditions of service of the Member Secretary of the State Board.

- The salaries, allowances and other conditions of service of the Member Secretary shall be the same as provided under Rule 4 of the Water (Prevention and Control of Pollution) Madhya Pradesh Rules, 1975.In addition, the Member Secretary of the Board shall be paid Rs. 300 per month as special pay for the additional responsibility imposed on him.